Section 6(1)(a) in The Rajasthan Ministers Salaries and other Facilities Act, 1956

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State of Rajasthan - Subsection

Section 6(1)(a) in The Rajasthan Ministers Salaries and other Facilities Act, 1956

(a)travelling allowances for himself and the members of his family for the transport of his and his family effects-

(i)in respect of the journey to Jaipur from his usual place of residence outside Jaipur for assuming office: and

(ii)in respect of the journey from Jaipur to his usual place of residence outside Jaipur on relinquishing office: and