Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Haryana - Subsection Section 61(4) in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979 (4)No self-acting or automatic flushing apparatus be constructed or fixed except with prior permission of the Estate Officer.
