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[Cites 0, Cited by 0] [Section 43(3)] [Section 43] [Entire Act]

State of Punjab - Subsection

Section 43(3)(b) in Punjab Transparency in Public Procurement Act, 2019

(b)pre-qualification documents, bidder registration documents, bidding documents and any amendments, clarifications including those pursuant to pre-bid conference, and corrigenda thereto;