(2)The [Board of Revenue] [The Board of Revenue was abolished. Now, Commissioner of Land Administration vide G. O. Ms. No. 2675, Revenue, dated the-1st December 1980.] shall have the like powers of distribution, withdrawal and reference in respect of all District Collectors and, notwithstanding any order of the District Collector passed under subsection (1), in respect of [Collectors] [Substituted for the words 'Collector or other Revenue Officer' by section 3(2) of G. O. Ms. No. 2675, Revenue, dated the-1st December 1980.] subordinate to him.
