Section 9(f) in The Fertilizer (Control) Order, 1985
(f)[ if he makes an application for obtaining the certificate of registration for industrial dealer and, excepting if he is a manufacturer or pool handling agency, holds a valid certificate of registration for wholesale dealer or retail dealer or both, and as the case may be, the vice versa.] [Added by S.O. 795(E), dated 22nd November, 1991.]
