Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 90 in Police Regulations, Bengal , 1943 90. Exemption from municipal taxation on horse. - By section 168 of the Bengal Municipal Act, 1932 (Bengal Act XV of 1932) every police officer resident in a municipality is exempt from municipal taxation in respect of one horse.
