Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(2) in The Bill of Entry (Electronic Integrated Declaration and Paperless Processing) Regulations, 2018 (2)They shall apply to the import of goods through all customs stations where the Indian Customs Electronic Data Interchange System is in operation.
