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Securities And Exchange Board Of India - Section

Section 20 in Securities and Exchange Board of India (Research Analysts) Regulations, 2014

20. Contents of research report.

(1)Research analyst or research entity shall take steps to ensure that facts in its research reports are based on reliable information and shall define the terms used in making recommendations, and these terms shall be consistently used.
(2)Research analyst or research entity that employs a rating system must clearly define the meaning of each such rating including the time horizon and benchmarks on which a rating is based.
(3)If a research report contains either a rating or price target for subject company?s securities and the research analyst or research entity has assigned a rating or price target to the securities for at least one year, such research report shall also provide the graph of daily closing price of such securities for the period assigned or for a three-year period, whichever is shorter.