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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(3) in The Prasar Bharati (Broadcasting Corporation Of India) Act, 1990

(3)The officers and employees referred to in sub-section (1) and sub-section (2) shall be entitled to the pay and all other benefits as admissible to an employee of the Central Government:Provided that such officers and employees shall not be entitled to any deputation allowance.