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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(1)(xiv) in The Jadavpur University Act, 1981

(xiv)to recommend to the Executive Council the dissolution of the Governing Body of an affiliated Institution, other than a Government College, and pending reconstitution of the Governing Body, the appointment of an Administrator or an ad hoc Governing Body;