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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Goa - Subsection

Section 51(1) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(1)The Board shall appoint the Vigilance Committee/s to overview the conduct of SSC/HSSC Examinations through the surprise visits to the centres/sub-centres of examinations and to check the malpractices, if any, adopted during the conduct of examination.