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State of Uttar Pradesh - Section

Section 144 in U.P. Revenue Code (Amendment) Act, 2016

144. Amendment of Section 190.

- In Section 190 of the said Code, in Hindi version, -
(a)in the heading, for the words ^^dz; /ku dk tek the words ^^dz; /ku dk tek fd;k tkuk shall be substituted;
(b)for clause (b), the following clause shall be substituted, namely-
^^[k /kkjk 189 ds v/khu tek dh x;h /kujkf'k jkT; ljdkj dks leig`r gks tk;sxhA**.