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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Bengal Presidency - Subsection

Section 3(1)(a) in The Calcutta Improvement (Appeals) Act, 1911

(a)"here the decision is that of the President of the Tribunal sitting along in pursuance of clause (6) of section 77 of the said Act;