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[Section 15]
[Entire Act]
State of Kerala - Subsection
Section 15(5) in Kerala Advocates' Welfare Fund Act, 1980
| (i) | Where the standing of the Advocate at the Bar isless than five years | two hundred rupees |
| (ii) | Where the standing of the Advocate at the Bar isfive years and more but less than ten years | five hundred rupees |
| (iii) | Where the standing of the Advocate at the Bar isten years and more but less than fifteen years | one thousand rupees |
| (iv) | Where the standing of the Advocate at the Bar isfifteen years and more | one thousand and five hundred rupees· |