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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(d) in The Tamil Nadu Betting Tax Rules, 1935

(d)"Government" means the [Government of Tamil Nadu] [Inserted by G.O. Ms. No. 885, Revenue, dated 5-4-1939.]; [****] [Substituted by G.O.P. No. 278 Commercial Taxes & Religious Endowments, dated 10.3.1983.]