Section 1974 in Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003
1974.
G.S.R. 434 (E), dated 26th May, 2003. - In exercise of the powers conferred by Section 27 of the Khadi and Village Industries Commission Act, 1956 (61 of 1956), the Commission with the previous sanction of the Central Government and in partial supersession of the Khadi and Village Industries Commission Employees (Conduct, Discipline and Appeal) Regulations, 1961 (so far as they relates to the regulations of conduct of the employees), except as respects things done or omitted to be done before such supersession, hereby makes the following regulations, namely :
