Supreme Court - Daily Orders
Wg Cdr Arun Prasad Kashyap vs Union Of India on 14 December, 2017
ITEM NO.9 REGISTRAR COURT. 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Civil Appeal Dy. No(s). 36156/2015
WG CDR ARUN PRASAD KASHYAP & ANR. Appellant(s)
VERSUS
UNION OF INDIA Respondent(s)
Date : 14-12-2017 This appeal was called on for hearing today.
For Appellant(s)
Ms. Aishwarya Bhati, AOR
Gp. Capt. Karan Singh Bhati, AOR
For Respondent(s) Ms. Surajita Pattanaik,Adv.
Mr. Mukesh Kumar Maroria, AOR
UPON hearing the counsel the Court made the following
O R D E R
Despite last and final opportunity, respondent Nos. 1 to 3 have not filed the counter affidavit. Further opportunity stands declined.
Registry to process the matter for listing before the Hon'ble Court, as per rules.
KAPIL MEHTA Registrar 14.12.2017 vkt Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2017.12.16 12:32:00 IST Reason: