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Supreme Court - Daily Orders

Wg Cdr Arun Prasad Kashyap vs Union Of India on 14 December, 2017

     ITEM NO.9                          REGISTRAR COURT. 1          SECTION XVII

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                                   BEFORE THE REGISTRAR MR. KAPIL MEHTA

     Civil Appeal Dy. No(s).                 36156/2015

     WG CDR ARUN PRASAD KASHYAP & ANR.                              Appellant(s)

                                                    VERSUS

     UNION OF INDIA                                                 Respondent(s)

     Date : 14-12-2017 This appeal was called on for hearing today.

     For Appellant(s)
                                        Ms. Aishwarya Bhati, AOR
                                        Gp. Capt. Karan Singh Bhati, AOR

     For Respondent(s)                 Ms. Surajita Pattanaik,Adv.
                                       Mr. Mukesh Kumar Maroria, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Despite last and final opportunity, respondent Nos. 1 to 3 have not filed the counter affidavit. Further opportunity stands declined.

Registry to process the matter for listing before the Hon'ble Court, as per rules.

KAPIL MEHTA Registrar 14.12.2017 vkt Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2017.12.16 12:32:00 IST Reason: