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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(7) in Kanyakumari Sreepadam Lands (Abolition and Conversion into Ryotwari) Rules, 1973

(7)The record of the case for the use of the Special Appellate Tribunal shall consist of all material papers, on which either party propose to rely at the hearing of the appeal.