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[Cites 0, Cited by 0] [Section 122(2)] [Section 122] [Entire Act]

Union of India - Subsection

Section 122(2)(ii) in The Indian Electricity Rules, 1956

(ii)The sheath of metal-sheated cables and the metallic armouring of armoured cables shall be of a thickness not less than that recommended from time to time [in the appropriate standard of the [Bureau of Indian Standards];]