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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Maharashtra - Subsection

Section 19(1) in The Maharashtra Borstal Schools Rules, 1965

(1)The inmates of a school shall be divided by the Principal into the following grades :-
(a)Grade I.
(b)Grade II.
(c)Grade III.
(d)Penal Grade [(as provided in rule 26)] [Added by G. N. of 21.6.1972.].