Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 24 in Visvesvaraya Technological University Act, 1994 24. Finance committee. - The Executive Council shall constitute a Finance Committee consisting of the Vice-Chancellor and other members as may be prescribed by the Statutes.
