Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 9 in A.P. Public Employment (Recording & Alteration of Date of Birth) Rules, 1984. 9. I am in the service of the State Government or the Government of India (State the name of the Government, designation and date of his appointment):
