Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 937 in Punjab Jail Manual, 1996 937. Articles to be supplied to patient. - Each patient shall be supplied with an iron cot, a pillow, two bed sheets, a mattress, a cotton coat and dosuti trousers, a woollen coat in winter time and as many blankets as the Medical Officer deems necessary.
