Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(53) in The Explosives Rules, 2008

(53)"slurry explosive" means an explosive material in the form of slurry, containing oxidizer, fuel, thickener and water;