Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 6, Cited by 0]

Delhi High Court - Orders

Lifestyle International Pvt. Ltd vs Union Of India & Ors on 13 August, 2025

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                          $~15 to 112
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +                   W.P.(C) 12647/2018
                                LIFESTYLE INTERNATIONAL PVT. LTD.                  .....Petitioner
                                              Through: Mr. Tarun Gulati, Sr. Adv. with Mr.
                                                         Sparsh Bhargava, Ms. Ishita Farsaiya,
                                                         Ms. Vanshika Taneja and Mr. Divansh
                                                         Garg, Advs
                                              versus
                                UNION OF INDIA & ORS.                      .....Respondents
                                              Through: Ms. Arti Bansal SPC-UOI. (M:
                                                         9999442349)
                          16                  WITH
                          +                   W.P.(C) 13194/2018
                                SHARMA TRADING COMPANY                             .....Petitioner
                                              Through: Mr. Naresh Thacker, Mr. Kumar
                                                         Visalaksh, Mr. Udit Jain, Mr. Arihant
                                                         Tater, Mr. Saurabh Dugar and Mr.
                                                         Ajitesh Dayal Singh, Advs.
                                              versus
                                UNION OF INDIA & ORS.                      .....Respondents
                                              Through: Mr. Ripudaman Bhardwaj, CGSC for
                                                         UOI.
                          17                  WITH
                          +                   W.P.(C) 2347/2019
                                JUBILANT FOODWORKS LTD. & ANR.                     .....Petitioners
                                              Through: Mr. V. Lakshmikumaran, Mr. Yogendra
                                                         Aldak, Mr. Agrim Arora and Ms.
                                                         Umang Motiyani, Advs.
                                              versus
                                UNION OF INDIA & ORS.                      .....Respondents
                                              Through: Mr. Himanshu Pathak, SPC with Mr.
                                                         Amit Singh, Adv. for R-1/UOI. (M:
                                                         8860109331)
                          18                  WITH
                          +                   W.P.(C) 1171/2020
                                IFB INDUSTRIES LTD.                                .....Petitioner
                                              Through: Mr. Tarun Gultai, Sr. Adv. with Mr.


                          W.P.(C) 12647/2018                                                                               Page 1 of 35



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/08/2025 at 21:52:49
                                                                                       Kishore Kunal, Ms. Ankita Prakash &
                                                                                      Mr. Anuj Kumar, Advs. (M:
                                                                                      9871278561)
                                                   versus
                                    NATIONAL ANTI-PROFITEERING
                                    AUTHORITY & ANR.                            .....Respondents
                                                   Through:
                          19                       WITH
                          +                   W.P.(C) 4824/2020 & CM APPL. 2183/2021
                                    M/S CILANTRO DINERS PVT. LTD.                       .....Petitioner
                                                   Through: Mr. Nikhil Gupta, Mr. Rochit Abhishek
                                                              and Mr. Prince Nagpal, Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                       .....Respondents
                                                   Through:
                          20                       WITH
                          +                        W.P.(C) 4957/2020
                                    WHIRLPOOL OF INDIA LTD.                             .....Petitioner
                                                   Through: Mr. V. Lakshmikumaran, Mr. Yogendra
                                                              Aldak, Mr. Agrim Arora and Ms.
                                                              Umang Motiyani, Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                       .....Respondents
                                                   Through:
                          21                       WITH
                          +                        W.P.(C) 6671/2020
                                    GAURAV SHARMA FOOD INDUSTRIES                       .....Petitioner
                                                   Through: Mr. Nikhil Gupta, Mr. Rochit Abhishek
                                                              and Mr. Prince Nagpal, Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                       .....Respondents
                                                   Through: Mr. Vivek Kumar Goyal, (CGSPC) with
                                                              Mr. Gokul Sharma & Mr. Shomik
                                                              Panda, Advs. (M: 9899840257)
                          22                       WITH
                          +                        W.P.(C) 9146/2020
                                    LITE BITE TRAVELS FOODS PVT LTD.                    .....Petitioner
                                                   Through: Mr. V. Lakshmikumaran,              Mr.


                          W.P.(C) 12647/2018                                                                               Page 2 of 35



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/08/2025 at 21:52:49
                                                                                       Yogendra Aldak, Mr. Agrim Arora and
                                                                                      Ms. Umang Motiyani, Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                       .....Respondents
                                                   Through:
                          23                       WITH
                          +                        W.P.(C) 1357/2021
                                    M/S INFINITI RETAIL LTD.                    .....Petitioner
                                                   Through: Mr. Rohan Shah, Sr. Adv. Mr. Mihir
                                                              Deshmukh, Mr. Rajat Mittal, Mr. Jay
                                                              Gandhi, Ms. Megha, Mr. Suprateek
                                                              Neogi, and Mr. Subham Kumar, Advs.
                                                              (M: 6200388793)
                                                   versus
                                    UNION OF INDIA AND ORS.                     .....Respondents
                                                   Through: Mrs. Anubha Bhardwaj, CGSC for
                                                              UOI.
                          24                       WITH
                          +                        W.P.(C) 1765/2021
                                    M/S LE REVE                                 .....Petitioner
                                                   Through: Mr. Nikhil Gupta, Mr. Rochit Abhishek
                                                              and Mr. Prince Nagpal, Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                       .....Respondents
                                                   Through:
                          25                       WITH
                          +                        W.P.(C) 1766/2021
                                    NEEVA FOODS PVT. LTD.                               .....Petitioner
                                                   Through: Mr. Nikhil Gupta, Mr. Rochit Abhishek
                                                              and Mr. Prince Nagpal, Advs.
                                                   versus

                                    UNION OF INDIA & ORS.                                              .....Respondents
                                                  Through:                            Mr. Aditya Dewan and Ms. Ramneet
                                                                                      Kaur, Advs.
                          26                        WITH
                          +         W.P.(C) 1852/2021 & CM APPL. 5359/2021, CM APPL.
                                    29026/2021, CM APPL. 29027/2021


                          W.P.(C) 12647/2018                                                                               Page 3 of 35



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/08/2025 at 21:52:49
                                     M/S SUBWAY SYSTEMS INDIA PVT LTD.                     .....Petitioner
                                                    Through:
                                                    versus
                                    UNION OF INDIA & ORS.                         .....Respondents
                                                    Through: Mr. Satya Ranjan Swain, SPC with Mr.
                                                               Kautilya Birat for UoI
                          27                        WITH
                          +         W.P.(C) 1951/2021 & CM APPL. 5705/2021, CM APPL.
                                    5706/2021
                                    M/S SUB WEST RESTAURANTS LLP                          .....Petitioner
                                                    Through:
                                                    versus
                                    UNION OF INDIA & ORS.                         .....Respondent
                                                    Through: Mr. Aditya Dewan and Ms. Ramneet
                                                               Kaur, Advs.
                          28                        WITH
                          +                         W.P.(C) 2440/2021
                                    BONNE SANTE                                   .....Petitioner
                                                    Through: Mr. Nikhil Gupta, Mr. Rochit Abhishek
                                                               and Mr. Prince Nagpal, Advs.
                                                    versus
                                    UNION OF INDIA & ORS.                         .....Respondents
                                                    Through:
                          29                        WITH
                          +                         W.P.(C) 3867/2021
                                    M/S ELECTRONICS MART INDIA LTD                        .....Petitioner
                                                    Through: Mr. Nikhil Gupta, Mr. Rochit Abhishek
                                                               and Mr. Prince Nagpal, Advs.
                                                    versus
                                    UNION OF INDIA & ORS.                         .....Respondents
                                                    Through:
                          30                        WITH
                          +                         W.P.(C) 4600/2021
                                    INOX LEISURE LIMITED                                  .....Petitioner
                                                    Through: Mr. Kumar Visalaksh, Mr. Udit Jain,
                                                               Mr. Arihant Tater, Mr. Saurabh Dugar
                                                               and Mr. Ajitesh Dayal Singh, Advs.
                                                    versus


                          W.P.(C) 12647/2018                                                                               Page 4 of 35



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/08/2025 at 21:52:49
                                     UNION OF INDIA & ORS.                                              .....Respondents
                                                  Through:                            Mr. Bhagvan Swarup Shukla, CGSC
                                                                                      with Mr. Yash Baraliya, Adv. for UOI.
                                                                                      Mr. Ripudaman Bhardwaj, CGSC for
                                                                                      UOI.
                          31                        WITH
                          +                         W.P.(C) 4794/2021 & CM APPL. 14802/2021
                                    YELLOW SUN RESTAURANTS PRIVATE LIMITED.....Petitioner
                                                    Through: Mr. Nikhil Gupta, Mr. Rochit Abhishek
                                                               and Mr. Prince Nagpal, Advs.
                                                    versus
                                    UNION OF INDIA & ORS.                        .....Respondents
                                                    Through:
                          32                        WITH
                          +         W.P.(C) 14666/2021 & CM APPL. 46201/2021, CM APPL.
                                    46202/2021, CM APPL. 46203/2021
                                    ANAND RATHI                                  .....Petitioner
                                                    Through: Mr. Abhishek A. Rastogi, Adv.
                                                    versus
                                    UNION OF INDIA & ORS.                        .....Respondents
                                                    Through: Mr Piyush Beriwal, Ms Jyotsna Vyas &
                                                               Ms Ruchita Srivastava, Advs. for R-1.
                                                               (M: 9910396352)
                          33                        WITH
                          +                         W.P.(C) 15172/2022
                                    BARBEQUE NATION HOSPITALITY LTD.                     .....Petitioner
                                                    Through: Mr. Srinivas Kotni, Mr. Akshay Kumar
                                                               and Mr. Rishabh Dev Dixit, Advs.
                                                    versus
                                    UNION OF INDIA AND ORS.                      .....Respondents
                                                    Through: Mr. Rakesh Kumar, CGSC
                          34                        WITH
                          +                         W.P.(C) 10999/2018
                                    M/S PYRAMID INFRATECH PRIVATE LIMITED                .....Petitioner
                                                    Through: Mr. Abhishek A. Rastogi, Adv.
                                                    versus
                                    UNION OF INDIA & ORS.                        .....Respondents
                                                    Through: Mr Zoheb Hossain, Mr Sanjeev Menon,


                          W.P.(C) 12647/2018                                                                               Page 5 of 35



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/08/2025 at 21:52:49
                                                                                       Mr. Vivek Gurnani & Ms. Pranjal
                                                                                      Tripathi, Advs. for NAA/CCI/DGPA.
                                                                                      (M: 9873340111)
                          35                       WITH
                          +                        W.P.(C) 15170/2022
                                    CAROA PROPERTIES LLP AND ANR.                         .....Petitioners
                                                   Through: Mr. V. Lakshmikumaran, Mr. Yogendra
                                                              Aldak, Mr. Agrim Arora and Ms.
                                                              Umang Motiyani, Advs.
                                                   versus
                                    UNION OF INDIA AND ORS.                       .....Respondents
                                                   Through: Mr Zoheb Hossain, Mr Sanjeev Menon,
                                                              Mr. Vivek Gurnani & Ms. Pranjal
                                                              Tripathi, Advs. for NAA/CCI/DGPA.
                          36                       WITH
                          +             W.P.(C) 7910/2019 & CM APPL. 32779/2019
                                    SALARPURIA REAL ESTATE PVT. LTD.                      .....Petitioner
                                                   Through: Mr. Abhishek A. Rastogi, Adv.
                                                   versus
                                    UNION OF INDIA & ORS.                         .....Respondents
                                                   Through: Mr. Bhagvan Swarup Shukla, CGSC
                                                              with Mr. Parveen Gupta, Adv. for UOI.
                          37                       WITH
                          +                        W.P.(C) 7911/2019
                                    SATTVA DEVELOPERS PVT. LTD.                           .....Petitioner
                                                   Through: Mr. Abhishek A. Rastogi, Adv.
                                                   versus
                                    UNION OF INDIA & ORS.                         .....Respondents
                                                   Through: Mr. Gyanendra Singh, Adv.
                          38                       WITH
                          +                        W.P.(C) 12355/2019
                                    PARAMOUNT, PROPBUILD PVT. LTD.                .....Petitioner
                                                   Through:
                                                   versus
                                    UNION OF INDIA & ORS.                         .....Respondents
                                                   Through: Mr. Ruchir Mishra, Mr. MukeshKumar
                                                              Tiwari, Ms. Reba Jena Mishra and Ms.
                                                              Poonam Shukla, Advs.


                          W.P.(C) 12647/2018                                                                               Page 6 of 35



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/08/2025 at 21:52:49
                           39                        WITH
                          +                         W.P.(C) 12717/2019
                                    BHARTIYA CITY DEVELOPERS PVT LTD.                   .....Petitioner
                                                    Through: Mr. Abhishek A. Rastogi, Adv.
                                                    versus
                                    UNION OF INDIA & ORS.                       .....Respondents
                                                    Through:
                          40                        WITH
                          +              W.P.(C) 12847/2019 & CM APPL. 52474/2019
                                    RAMPRASTHA PROMOTERS AND DEVELOPERS
                                    PVT. LTD.                                           .....Petitioner
                                                    Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
                                                               Mr. Yuvraj Singh, Mr. Chetan Kr.
                                                               Shukla, Ms. Shruti Garg and Mr.
                                                               Himanshu Shukla, Advs.
                                                    versus
                                    UNION OF INDIA & ORS.                       .....Respondents
                                                    Through:
                          41                        WITH
                          +                   W.P.(C) 1406/2020 & CM APPL. 4879/2020
                                    M/S FRIENDS LAND DEVELOPERS                         .....Petitioner
                                                    Through: Mr. Prakash Kumar, Adv.
                                                    versus
                                    UNION OF INDIA & ORS.                       .....Respondents
                                                    Through: Mr Rajesh Kumar, SPC and Ms Pragya
                                                               Yadav, Adv for UOI. (M: 9717569103)
                          42                        WITH
                          +                   W.P.(C) 2083/2020 & CM APPL. 7369/2020
                                    FUSION BUILDTECH PVT. LTD.                          .....Petitioner
                                                    Through: Mr. Abhishek A. Rastogi, Adv.
                                                    versus
                                    UNION OF INDIA & ORS.                       .....Respondents
                                                    Through: Mr Rajesh Kumar, SPC and Ms Pragya
                                                               Yadav, Adv for UOI.
                          43                        WITH
                          +                   W.P.(C) 2084/2020 & CM APPL. 7371/2020
                                    ASTER INFRAHOME PVT. LTD.                           .....Petitioner
                                                    Through: Mr. Abhishek A. Rastogi, Adv.


                          W.P.(C) 12647/2018                                                                               Page 7 of 35



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/08/2025 at 21:52:49
                                                   versus
                                    UNION OF INDIA & ORS.                                              .....Respondents
                                                  Through:                            Mr Rajesh Kumar, SPC and Ms Pragya
                                                                                      Yadav, Adv for UOI.
                          44                 WITH
                          +                  W.P.(C) 2445/2020
                              MIS SARVPRIYA SECURITIES PVT. LTD.            .....Petitioner
                                             Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
                                                        Mr. Yuvraj Singh, Mr. Chetan Kr.
                                                        Shukla, Ms. Shruti Garg and Mr.
                                                        Himanshu Shukla, Advs.
                                             versus
                              UNION OF INDIA & ORS.                         .....Respondents
                                             Through:
                          45                 WITH
                          +             W.P.(C) 2742/2020 & CM APPL. 9552/2020
                              ACME HOUSING INDIA PVT. LTD.                          .....Petitioner
                                             Through:
                                             versus
                              UNION OF INDIA & ORS.                         .....Respondents
                                             Through: Mr Zoheb Hossain, Mr Sanjeev Menon,
                                                        Mr. Vivek Gurnani & Ms. Pranjal
                                                        Tripathi, Advs. for NAA/CCI/DGPA.
                          46                 WITH
                          +             W.P.(C) 3910/2020
                              MACROTECH DEVELOPERS LTD. (FORMERLY KNOWN AS
                          M/S LODHA DEVELOPERS LTD.) & ANR.                         .....Petitioners
                                             Through:
                                             versus
                              UNION OF INDIA & ORS.                         .....Respondents
                                             Through: Mr Zoheb Hossain, Mr Sanjeev Menon,
                                                        Mr. Vivek Gurnani & Ms. Pranjal
                                                        Tripathi, Advs. for NAA/CCI/DGPA.
                          47                 WITH
                          +                  W.P.(C) 3911/2020
                              M/S NANI RESORTS AND FLORICULTURE
                              PVT. LTD.                                     .....Petitioner
                                             Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,


                          W.P.(C) 12647/2018                                                                               Page 8 of 35



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/08/2025 at 21:52:49
                                                                                       Mr. Yuvraj Singh, Mr. Chetan Kr.
                                                                                      Shukla, Ms. Shruti Garg and Mr.
                                                                                      Himanshu Shukla, Advs.
                                                  versus
                                    UNION OF INDIA & ORS.                                                 .....Respondents
                                                  Through:                            Mr Zoheb Hossain, Mr Sanjeev Menon,
                                                                                      Mr. Vivek Gurnani & Ms. Pranjal
                                                                                      Tripathi, Advs. for NAA/CCI/DGPA.
                          48                       WITH
                          +                        W.P.(C) 4348/2020
                                    APEX MEADOWS PVT LTD.                               .....Petitioner
                                                   Through: Mr. V. Lakshmikumaran, Mr. Yogendra
                                                              Aldak, Mr. Agrim Arora and Ms.
                                                              Umang Motiyani, Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                       .....Respondents
                                                   Through:
                          49                       WITH
                          +                   W.P.(C) 5347/2020 & CM APPL. 23558/2020
                                    GAURSONS REALTECH PVT. LTD.                 .....Petitioner
                                                   Through: Mr. Monish Panda, Mr. Mrinal Bharat
                                                              Ram and Mr. Gaurav Dabas, Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                       .....Respondents
                                                   Through: Mr. Bhagvan Swarup Shukla, CGSC
                                                              with Mr. Parveen Gupta, Adv. for UOI.
                          50                       WITH
                          +                        W.P.(C) 5798/2020
                                    RAMPRASTHA PROMOTERS AND DEVELOPERS
                                    PVT. LTD.                                           .....Petitioner
                                                   Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
                                                              Mr. Yuvraj Singh, Mr. Chetan Kr.
                                                              Shukla, Ms. Shruti Garg and Mr.
                                                              Himanshu Shukla, Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                       .....Respondents
                                                   Through:
                          51                       WITH


                          W.P.(C) 12647/2018                                                                               Page 9 of 35



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/08/2025 at 21:52:49
                           +                        W.P.(C) 5979/2020
                                    EMAAR MGF LAND LTD.                                   .....Petitioner
                                                   Through: Mr. V. Lakshmikumaran, Mr. Yogendra
                                                              Aldak, Mr. Agrim Arora and Ms.
                                                              Umang Motiyani, Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                         .....Respondents
                                                   Through: Mr Piyush Beriwal, Ms Jyotsna Vyas &
                                                              Ms Ruchita Srivastava, Advs. for R-1.
                                                              Mr Zoheb Hossain, Mr Sanjeev Menon,
                                                              Mr. Vivek Gurnani & Ms. Pranjal
                                                              Tripathi, Advs. for NAA/CCI/DGPA.
                          52                       WITH
                          +                   W.P.(C) 8751/2020 & CM APPL. 28192/2020
                                    M/S SIGNATURE BUILDERS PVT. LTD.                      .....Petitioner
                                                   Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
                                                              Mr. Yuvraj Singh, Mr. Chetan Kr.
                                                              Shukla, Ms. Shruti Garg and Mr.
                                                              Himanshu Shukla, Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                         .....Respondents
                                                   Through: Mr. Bhagvan Swarup Shukla, CGSC
                                                              with Mr. Parveen Gupta, Adv. for UOI.
                                                              Mr Zoheb Hossain, Mr Sanjeev Menon,
                                                              Mr. Vivek Gurnani & Ms. Pranjal
                                                              Tripathi, Advs. for NAA/CCI/DGPA.
                          53                       WITH
                          +                        W.P.(C) 9931/2020
                                    M/S. NIRALA PROJECTS PVT. LTD.                        .....Petitioner
                                                   Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
                                                              Mr. Yuvraj Singh, Mr. Chetan Kr.
                                                              Shukla, Ms. Shruti Garg and Mr.
                                                              Himanshu Shukla, Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                         .....Respondents
                                                   Through:
                          54                       WITH
                          +         W.P.(C) 9934/2020 & CM APPL. 31623/2020, CM APPL.


                          W.P.(C) 12647/2018                                                                               Page 10 of 35



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/08/2025 at 21:52:49
                                     31624/2020
                                    M/S S3 BUILDWELL LLP                                                     .....Petitioner
                                                  Through:                            Mr. Puneet Agarwal, Ms. Sakshi Bisht,
                                                                                      Mr. Yuvraj Singh, Mr. Chetan Kr.
                                                                                      Shukla, Ms. Shruti Garg and Mr.
                                                                                      Himanshu Shukla, Advs.
                                                  versus
                                    UNION OF INDIA & ORS.                                                 .....Respondents
                                                  Through:                            Mr Zoheb Hossain, Mr Sanjeev Menon,
                                                                                      Mr. Vivek Gurnani & Ms. Pranjal
                                                                                      Tripathi, Advs. for NAA/CCI/DGPA.
                          55                       WITH
                          +         W.P.(C) 9935/2020 & CM APPL. 31625/2020, CM APPL.
                                    31626/2020
                                    M/S. JMK HOLDINGS PVT. LTD.                           .....Petitioner
                                                   Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
                                                              Mr. Yuvraj Singh, Mr. Chetan Kr.
                                                              Shukla, Ms. Shruti Garg and Mr.
                                                              Himanshu Shukla, Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                         .....Respondents
                                                   Through: Mr Zoheb Hossain, Mr Sanjeev Menon,
                                                              Mr. Vivek Gurnani & Ms. Pranjal
                                                              Tripathi, Advs. for NAA/CCI/DGPA.
                          56                       WITH
                          +                        W.P.(C) 10932/2020
                                    M/S EMAAR MGF LAND LTD.                               .....Petitioner
                                                   Through: Mr. V. Lakshmikumaran, Mr. Yogendra
                                                              Aldak, Mr. Agrim Arora and Ms.
                                                              Umang Motiyani, Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                         .....Respondents
                                                   Through: Mr Zoheb Hossain, Mr Sanjeev Menon,
                                                              Mr. Vivek Gurnani & Ms. Pranjal
                                                              Tripathi, Advs. for NAA/CCI/DGPA.
                          57                       WITH
                          +                        W.P.(C) 990/2021
                                    M/S BPTP LTD.                                 .....Petitioner


                          W.P.(C) 12647/2018                                                                               Page 11 of 35



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/08/2025 at 21:52:49
                                                                   Through:            Mr Tarun Gulati, Senior Adv. with Mr.
                                                                                      Kishore Kunal, Ms. Ankita Prakash &
                                                                                      Mr. Anuj Kumar, Advs. (M:
                                                                                      9871278561)
                                                  versus
                                    UNION OF INDIA & ORS.                                               .....Respondents
                                                  Through:                            Mr. Himanshu Pathak, SPC with Mr.
                                                                                      Amit Singh, Adv. for R-1/UOI.
                          58                      WITH
                          +                  W.P.(C) 997/2021 & CM APPL. 2721/2021
                                    M/S MAN REALTY LTD & ANR.                             .....Petitioners
                                                  Through: Mr. V. Lakshmikumaran, Mr. Yogendra
                                                              Aldak, Mr. Agrim Arora and Ms.
                                                              Umang Motiyani, Advs.
                                                  versus
                                    UNION OF INDIA & ORS.                         .....Respondents
                                                  Through: Mr Zoheb Hossain, Mr Sanjeev Menon,
                                                              Mr. Vivek Gurnani & Ms. Pranjal
                                                              Tripathi, Advs. for NAA/CCI/DGPA.
                          59                      WITH
                          +                  W.P.(C) 2676/2021 & CM APPL. 7906/2021
                                    HORIZON PROJECTS PRIVATE LIMITED                      .....Petitioner
                                                  Through: Mr. Kumar Visalaksh, Mr. Udit Jain,
                                                              Mr. Arihant Tater, Mr. Saurabh Dugar
                                                              and Mr. Ajitesh Dayal Singh, Advs.
                                                  versus
                                    UNION OF INDIA & ORS.                         .....Respondents
                                                  Through: Mr Rajesh Kumar, SPC and Ms Pragya
                                                              Yadav, Adv for UOI.
                                                              Mr Zoheb Hossain, Mr Sanjeev Menon,
                                                              Mr. Vivek Gurnani & Ms. Pranjal
                                                              Tripathi, Advs. for NAA/CCI/DGPA.
                          60                      WITH
                          +                       W.P.(C) 2970/2021
                                    M/S DRA AADITHYA PROJECTS PVT. LTD.                   .....Petitioner
                                                  Through: Mr. Monish Panda, Mr. Mrinal Bharat
                                                              Ram and Mr. Gaurav Dabas, Advs.
                                                  versus


                          W.P.(C) 12647/2018                                                                               Page 12 of 35



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/08/2025 at 21:52:49
                                     UNION OF INDIA & ORS.                          .....Respondents
                                                    Through:
                          61                        WITH
                          +                         W.P.(C) 4789/2021
                                    M/S MANAS VIHAR SAHAKARI AWAS
                                    SAMITI LTD.                                    .....Petitioner
                                                    Through: Mr. Abhishek A. Rastogi, Adv.
                                                    versus
                                    UNION OF INDIA & ORS.                          .....Respondents
                                                    Through: Mr. Bhagvan Swarup Shukla, CGSC
                                                               with Mr. Parveen Gupta, Adv. for UOI.
                          62                        WITH
                          +              W.P.(C) 6337/2021 & CM APPL. 19960/2021
                                    M/S PURI CONSTRUCTION PVT. LTD.                        .....Petitioner
                                                    Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
                                                               Mr. Yuvraj Singh, Mr. Chetan Kr.
                                                               Shukla, Ms. Shruti Garg and Mr.
                                                               Himanshu Shukla, Advs.
                                                    versus
                                    UNION OF INDIA & ORS.                                  ..Respondents
                                                    Through: Mr. Ruchir Mishra, Mr. MukeshKumar
                                                               Tiwari, Ms. Reba Jena Mishra and Ms.
                                                               Poonam Shukla, Advs.
                                                               Mr Zoheb Hossain, Mr Sanjeev Menon,
                                                               Mr. Vivek Gurnani & Ms. Pranjal
                                                               Tripathi, Advs. for NAA/CCI/DGPA.
                          63                        WITH
                          +                   W.P.(C) 6983/2022 & CM APPL. 21405/2022
                                    WTC NOIDA DEVELOPEMENT COMPANY
                                    PRIVATE LIMITED                                        .....Petitioner
                                                    Through: Mr. Shivam Singh and Ms. Ridhi
                                                               Arora, Advs.
                                                    versus
                                    UNION OF INDIA & ORS.                          .....Respondents
                                                    Through: Mr Piyush Beriwal, Ms Jyotsna Vyas &
                                                               Ms Ruchita Srivastava, Advs. for R-1.
                                                               Ms. Archana Surve, GP for UOI.
                          64                        WITH


                          W.P.(C) 12647/2018                                                                               Page 13 of 35



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/08/2025 at 21:52:49
                           +         W.P.(C) 12573/2022 & CM APPL. 38062/2022, CM APPL.
                                    38063/2022
                                    M/S SWATI REALTY                                      .....Petitioner
                                                    Through: Mr. Abhishek A. Rastogi, Adv.
                                                    versus
                                    UNION OF INDIA & ORS.                         .....Respondents
                                                    Through: Ms. Suruchi Suri and Mr. Siddharth
                                                              Kumar, Advs. for R-4.
                                                              (M: 9810255518)
                                                              Mr Zoheb Hossain, Mr Sanjeev
                                                              Menon, Mr. Vivek Gurnani & Ms.
                                                              Pranjal Tripathi, Advs. for
                                                              NAA/CCI/DGPA.
                          65                        WITH
                          +         W.P.(C) 12639/2022 & CM APPL. 38309/2022, CM APPL.
                                    38310/2022, CM APPL. 39263/2022
                                    M/S PERFECT BUILDWELL PVT LTD                         .....Petitioner
                                                    Through: Mr. Krishnamohan K. Menon and Ms.
                                                              Prerna Jain Kala, Advs.
                                                    versus
                                    UNION OF INDIA AND ORS.                       .....Respondents
                                                    Through: Mr Piyush Beriwal, Ms Jyotsna Vyas &
                                                              Ms Ruchita Srivastava, Advs. for R-1.
                                                              Mr Zoheb Hossain, Mr Sanjeev Menon,
                                                              Mr. Vivek Gurnani & Ms. Pranjal
                                                              Tripathi, Advs. for NAA/CCI/DGPA.
                          66                        WITH
                          +         W.P.(C) 12797/2022 & CM APPL. 38922/2022, CM APPL.
                                    38923/2022, CM APPL. 38924/2022
                                    VASAVI AND GP INFRA LLP                               .....Petitioner
                                                    Through:
                                                    versus
                                    UNION OF INDIA                                .....Respondent
                                                    Through: Mr Zoheb Hossain, Mr Sanjeev Menon,
                                                              Mr. Vivek Gurnani & Ms. Pranjal
                                                              Tripathi, Advs. for NAA/CCI/DGPA.
                          67                        WITH
                          +         W.P.(C) 13657/2022 & CM APPL. 41646/2022, CM APPL.


                          W.P.(C) 12647/2018                                                                               Page 14 of 35



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/08/2025 at 21:52:49
                                     41647/2022
                                    M/S DLF LIMITED                                                          .....Petitioner
                                                  Through:                            Mr. V. Lakshmikumaran, Mr. Yogendra
                                                                                      Aldak, Mr. Agrim Arora and Ms.
                                                                                      Umang Motiyani, Advs.
                                                  versus
                                    UNION OF INDIA & ORS.                                                 .....Respondents
                                                  Through:                            Mr Zoheb Hossain, Mr Sanjeev Menon,
                                                                                      Mr. Vivek Gurnani & Ms. Pranjal
                                                                                      Tripathi, Advs. for NAA/CCI/DGPA.
                          68                        WITH
                          +                         W.P.(C) 14835/2022
                                    M/S AIRMID REAL ESTATE LTD.                            .....Petitioner
                                                    Through: Mr. Kishore Kunal, Ms. Ankita Prakash
                                                               & Mr. Anuj Kumar, Advs.
                                                    versus
                                    UNION OF INDIA & ORS.                          .....Respondents
                                                    Through: Mr Rajesh Kumar, SPC and Ms Pragya
                                                               Yadav, Adv for UOI.
                                                               Mr Zoheb Hossain, Mr Sanjeev Menon,
                                                               Mr. Vivek Gurnani & Ms. Pranjal
                                                               Tripathi, Advs. for NAA/CCI/DGPA.
                          69                        WITH
                          +              W.P.(C) 16178/2022 & CM APPL. 38836/2023
                                    ARIHANT SUPERSTRUCTURES LTD.                           .....Petitioner
                                                    Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
                                                               Mr. Yuvraj Singh, Mr. Chetan Kr.
                                                               Shukla, Ms. Shruti Garg and Mr.
                                                               Himanshu Shukla, Advs.
                                                    versus
                                    UNION OF INDIA & ORS.                          .....Respondents
                                                    Through: Mr. Manish Kumar, SPC for UOI. (M:
                                                               9971493975)
                                                               Ms. Anushree Narain, SSC with Mr.
                                                               Naman Choula, Adv. for GST Council.
                                                               Mr Zoheb Hossain, Mr Sanjeev Menon,
                                                               Mr. Vivek Gurnani & Ms. Pranjal
                                                               Tripathi, Advs. for NAA/CCI/DGPA.


                          W.P.(C) 12647/2018                                                                               Page 15 of 35



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/08/2025 at 21:52:49
                           70                       WITH
                          +         W.P.(C) 16266/2022 & CM APPL. 50925/2022, CM APPL.
                                    50926/2022
                                    PRASU INFRABUILD PVT LTD.                              .....Petitioner
                                                    Through: Mr Tarun Jain & Mr Divyansh Singh,
                                                               Advs. (M: 9810717657)
                                                    versus
                                    UNION OF INDIA & ORS.                          .....Respondents
                                                    Through: Mr Zoheb Hossain, Mr Sanjeev Menon,
                                                               Mr. Vivek Gurnani & Ms. Pranjal
                                                               Tripathi, Advs. for NAA/CCI/DGPA.
                          71                        WITH
                          +         W.P.(C) 16890/2022 & CM APPL. 53510/2022, CM APPL.
                                    53511/2022, CM APPL. 53512/2022
                                    BHAGWATI INFRA                                                      .....Petitioner
                                                  Through:                             Mr. Bharat Raichandani, Adv.
                                                  versus
                                    UNION OF INDIA & ORS.                                                 .....Respondents
                                                  Through:                            Mr. Chiranjiv Kumar, Dr. Dharam
                                                                                      Deshna, Advs. for UOI.
                                                                                      Mr Zoheb Hossain, Mr Sanjeev Menon,
                                                                                      Mr. Vivek Gurnani & Ms. Pranjal
                                                                                      Tripathi, Advs. for NAA/CCI/DGPA.
                          72                         WITH
                          +         W.P.(C) 246/2023 & CM APPL. 939/2023, CM APPL. 940/2023
                                    M/S BHARTIYA URBAN PVT LTD (FORMERLY, BHARTIYA
                                    CITY DEVELOPERS PVT LTD)                               .....Petitioner
                                                     Through: Mr. Abhishek A. Rastogi, Adv.
                                                     versus
                                    UNION OF INDIA AND OTHERS & ANR.               .....Respondents
                                                     Through: Mr Zoheb Hossain, Mr Sanjeev Menon,
                                                               Mr. Vivek Gurnani & Ms. Pranjal
                                                               Tripathi, Advs. for NAA/CCI/DGPA.
                          73                         WITH
                          +                    W.P.(C) 3866/2023 & CM APPL. 15035/2023
                                    ATS HOMES PVT LTD.                                     .....Petitioner
                                                     Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,


                          W.P.(C) 12647/2018                                                                               Page 16 of 35



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/08/2025 at 21:52:49
                                                                                       Mr. Yuvraj Singh, Mr. Chetan Kr.
                                                                                      Shukla, Ms. Shruti Garg and Mr.
                                                                                      Himanshu Shukla, Advs.
                                                  versus
                                    UNION OF INDIA & ORS.                                                 .....Respondents
                                                  Through:                            Ms. Anushree Narain, SSC with Mr.
                                                                                      Naman Choula, Adv. for GST Council.
                                                                                      Mr Zoheb Hossain, Mr Sanjeev Menon,
                                                                                      Mr. Vivek Gurnani & Ms. Pranjal
                                                                                      Tripathi, Advs. for NAA/CCI/DGPA.
                          74                        WITH
                          +         W.P.(C) 11180/2023 & CM APPL. 43445/2023, CM APPL.
                                    43446/2023
                                    M/S ATS TOWNSHIP PVT LTD.                             .....Petitioner
                                                    Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
                                                               Mr. Yuvraj Singh, Mr. Chetan Kr.
                                                               Shukla, Ms. Shruti Garg and Mr.
                                                               Himanshu Shukla, Advs.
                                                    versus
                                    UNION OF INDIA & ORS.                         .....Respondents
                                                    Through: Mr. Naginder Benipal, SPC for UOI
                                                               with Mr. Shivam Chanana, Mr. Ankit
                                                               Siwach, Mr. Udit Vaghela, Mr. Jaskaran
                                                               Singh, Mr. Arjun Baliyan and Mr.
                                                               Saarthak Sethi, Advocates. (M:
                                                               9671594417)
                                                               Ms. Anushree Narain, SSC with Mr.
                                                               Naman Choula, Adv. for GST Council.
                                                               Mr Zoheb Hossain, Mr Sanjeev
                                                               Menon, Mr. Vivek Gurnani & Ms.
                                                               Pranjal Tripathi, Advs. for
                                                               NAA/CCI/DGPA.
                          75                        WITH
                          +                         W.P.(C) 11910/2023
                                    PAREENA INFRASTRUCTURE PVT. LTD.                      .....Petitioner
                                                    Through: Mr. Vineet Bhatia and Mr. Keshav
                                                               Garg, Advs.
                                                    versus


                          W.P.(C) 12647/2018                                                                               Page 17 of 35



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/08/2025 at 21:52:49
                                     UNION OF INDIA AND ORS.                          .....Respondents
                                                     Through: Mr Piyush Beriwal, Ms Jyotsna Vyas
                                                                 & Ms Ruchita Srivastava, Advs. for R-
                                                                 1.
                                                                 Ms. Anushree Narain, SSC with Mr.
                                                                 Naman Choula, Adv. for GST Council.
                          76                         WITH
                          +                     W.P.(C) 14137/2023
                                    M/S SALARPURIA SIGNUM COMPLEX LLP                        .....Petitioner
                                                     Through:
                                                     versus
                                    UNION OF INDIA & ORS.                            .....Respondents
                                                     Through:
                          77                         WITH
                          +               W.P.(C) 14681/2023 & CM APPL. 58468/2023(Ex.)
                                    ADHIRAJ CONSTRUCTIONS PVT LTD.                   .....Petitioner
                                                     Through: Mr. Bharat Raichandani, Adv.
                                                     versus
                                    UNION OF INDIA & ORS.                            .....Respondents
                                                     Through: Mr. Sushil Raaja, SPC, UOI. (M:
                                                                 9212717171)
                                                                 Mr Zoheb Hossain, Mr Sanjeev Menon,
                                                                 Mr. Vivek Gurnani & Ms. Pranjal
                                                                 Tripathi, Advs. for NAA/CCI/DGPA.
                          78                         WITH
                          +                     W.P.(C) 378/2019
                                    HINDUSTAN UNILEVER LIMITED                               .....Petitioner
                                                     Through: Mrs. Vanita Bhargava, Mr.                  Ajay
                                                                 Bhargava and Ms. Nandita Chauhan,
                                                                 Advs.
                                                     versus
                                    UNION OF INDIA & ORS.                            .....Respondents
                                                     Through: Mr. Vikrant N Goyal & Mr. Arun
                                                                 Kumar Yadav, Advs. for R-1. (M:
                                                                 9953228888)
                          79                         WITH
                          +                          W.P.(C) 1418/2019
                                    M/S J.P. & SONS THROUGH SHRI ANKIT KHANDELWAL,


                          W.P.(C) 12647/2018                                                                               Page 18 of 35



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/08/2025 at 21:52:49
                                     PROPRIETOR                                                                             .....Petitioner
                                                  Through:
                                                  Versus
                                    NATIONAL ANTI- PROFITEERING AUTHORITY THROUGH ITS
                                    SECRETARY & ORS.                           .....Respondents
                                                  Through:
                          80                      WITH
                          +                       W.P.(C) 1655/2019
                                    M/S EXCEL RASAYAN PRIVATE LIMITED                  .....Petitioner
                                                  Through: Mr. Abhishek A. Rastogi, Adv.
                                                  versus
                                    UNION OF INDIA & ORS.                      .....Respondents
                                                  Through: Mr. Himanshu Pathak, SPC with Mr.
                                                             Amit Singh, Adv. for R-1/UOI.
                                                             Mr. Gibran Naushad, Sr.SC with Mr.
                                                             Suraj Shekhar Singh and Mr. Harsh
                                                             Singhal, Advs. (M: 9560430864)
                          81                      WITH
                          +                       W.P.(C) 4213/2019
                                    ABBOTT HEALTHCARE PRIVATE
                                    LIMITED & ANR.                             ....Petitioners
                                                  Through: Mrs. Vanita Bhargava, Mr.               Ajay
                                                             Bhargava and Ms. Nandita Chauhan,
                                                             Advs.
                                                  versus
                                    UNION OF INDIA & ORS.                      .....Respondents
                                                  Through: Mr. Ripudaman Bhardwaj, CGSC for
                                                             UOI.
                          82                      WITH
                          +                       W.P.(C) 5558/2019 & CM APPL. 24368/2019
                                    UNICHARM INDIA PVT. LTD.                           .....Petitioner
                                                  Through:
                                                  versus
                                    UNION OF INDIA & ORS.                      .....Respondents
                                                  Through: Mr. Himanshu Pathak, SPC with Mr.
                                                             Amit Singh, Adv. for R-1/UOI.
                          83                      WITH
                          +                       W.P.(C) 7743/2019


                          W.P.(C) 12647/2018                                                                                   Page 19 of 35



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/08/2025 at 21:52:49
                                     RECKITT BENCKISER INDIA PRIVATE LIMITED .....Petitioner
                                                   Through:
                                                   versus
                                    UNION OF INDIA THROUGH ITS
                                    SECRETARY & ORS.                               .....Respondents
                                                   Through: Mr. Sushil Raaja, SPC, UOI.ss
                                                               Mr. Ruchesh Sinha, Sr. St. Counsel,
                                                               GST with Ms. Upasna Vashistha, Adv.
                                                               (M: 7456977814)
                                                               Mr. Syed Abdul Haseeb, CGSC. (M:
                                                               9811962385)
                                                               Mr Zoheb Hossain, Mr Sanjeev Menon,
                                                               Mr. Vivek Gurnani & Ms. Pranjal
                                                               Tripathi, Advs. for NAA/CCI/DGPA.
                          84                       WITH
                          +                        W.P.(C) 8162/2019
                                    AFFINITI ENTERPRISES                                   .....Petitioner
                                                   Through:
                                                   versus
                                    UNION OF INDIA THROUGH ITS
                                    SECRETARY & ORS.                               .....Respondents
                                                   Through: Mr. Gibran Naushad, Sr.SC with Mr.
                                                               Suraj Shekhar Singh and Mr. Harsh
                                                               Singhal, Advs.
                                                               Mr. Ravi Chawla, St. Standing Counsel
                                                               with Mr. Himanshu Sood, Adv. for
                                                               NAA.
                          85                       WITH
                          +                   W.P.(C) 9053/2019
                                    UNICHARM INDIA PVT. LTD.                               .....Petitioner
                                                   Through:
                                                   versus
                                    UNION OF INDIA & ORS.                          .....Respondents
                                                   Through: Mr Piyush Beriwal, Ms Jyotsna Vyas &
                                                               Ms Ruchita Srivastava, Advs. for R-1.
                          86                       WITH
                          +                   W.P.(C) 969/2020 & CM APPL. 5342/2020
                                    NESTLE INDIA LTD. & ANR.                               .....Petitioners


                          W.P.(C) 12647/2018                                                                               Page 20 of 35



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/08/2025 at 21:52:49
                                                                   Through:            Mr. V. Lakshmikumaran, Mr. Yogendra
                                                                                      Aldak, Mr. Agrim Arora and Ms.
                                                                                      Umang Motiyani, Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                         .....Respondents
                                                   Through:
                          87                       WITH
                          +                        W.P.(C) 1780/2020
                                    JOHNSON & JOHNSON PVT.LTD                             .....Petitioner
                                                   Through: Mr. V. Lakshmikumaran, Mr. Yogendra
                                                              Aldak, Mr. Agrim Arora and Ms.
                                                              Umang Motiyani, Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                           .....Respondents
                                                   Through: Mr Zoheb Hossain, Mr Sanjeev Menon,
                                                              Mr. Vivek Gurnani & Ms. Pranjal
                                                              Tripathi, Advs. for NAA/CCI/DGPA.
                          88                       WITH
                          +                        W.P.(C) 2490/2020
                                    JOHNSON & JOHNSON PVT LTD.                            .....Petitioner
                                                   Through: Mr. V. Lakshmikumaran, Mr. Yogendra
                                                              Aldak, Mr. Agrim Arora and Ms.
                                                              Umang Motiyani, Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                         .....Respondents
                                                   Through:
                          89                       WITH
                          +                        W.P.(C) 3737/2020
                                    PHILIPS INDIA LIMITED.                        .....Petitioner
                                                   Through:
                                                   versus
                                    UNION OF INDIA & ORS.                         .....Respondents
                                                   Through: Mr Zoheb Hossain, Mr Sanjeev Menon,
                                                              Mr. Vivek Gurnani & Ms. Pranjal
                                                              Tripathi, Advs. for NAA/CCI/DGPA.
                          90                       WITH
                          +                        W.P.(C) 4345/2020
                                    RECKITT BENCKISER INDIA PRIVATE LIMITED .....Petitioner


                          W.P.(C) 12647/2018                                                                               Page 21 of 35



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/08/2025 at 21:52:49
                                                   Through:
                                                  versus
                                    UNION OF INDIA AND ORS & ORS.                .....Respondents
                                                  Through: Mr. Ruchesh Sinha, Sr. St. Counsel,
                                                             GST with Ms. Upasna Vashistha, Adv.
                                                             Mr Zoheb Hossain, Mr Sanjeev Menon,
                                                             Mr. Vivek Gurnani & Ms. Pranjal
                                                             Tripathi, Advs. for NAA/CCI/DGPA.
                          91                      WITH
                          +                       W.P.(C) 4375/2020
                                    M/S PATANJALI AYURVED LTD                            .....Petitioner
                                                  Through: Mr Ashwarya Sharma & Ms Kinjal
                                                             Shrivastava, Advs. (M: 8299285479)
                                                  versus
                                    UNION OF INDIA & ORS.                        .....Respondents
                                                  Through: Mr Zoheb Hossain, Mr Sanjeev
                                                             Menon, Mr. Vivek Gurnani & Ms.
                                                             Pranjal Tripathi, Advs. for
                                                             NAA/CCI/DGPA.
                          92                      WITH
                          +                       W.P.(C) 4516/2020
                                    MCNROE CONSUMER PRODUCTS PVT. LTD.                   .....Petitioner
                                                  Through: Mr. Tarun Gulati, Sr. Adv. with Mr.
                                                             Kumar Visalaksh, Mr. Udit Jain, Mr.
                                                             Arihant Tater, Mr. Saurabh Dugar and
                                                             Mr. Ajitesh Dayal Singh, Advs.
                                                  versus
                                    UNION OF INDIA & ORS.                        .....Respondents
                                                  Through:
                          93                      WITH
                          +                       W.P.(C) 4607/2020
                                    AFFINITI ENTERPRISES                                 .....Petitioner
                                                  Through:
                                                  versus
                                    UNION OF INDIA & ORS.                        .....Respondents
                                                  Through: Mr. Gibran Naushad, Sr.SC with Mr.
                                                             Suraj Shekhar Singh and Mr. Harsh
                                                             Singhal, Advs.


                          W.P.(C) 12647/2018                                                                               Page 22 of 35



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/08/2025 at 21:52:49
                           94                         WITH
                          +               W.P.(C) 7412/2020 & CM APPL. 24800/2020
                                    SAMSUNG INDIA ELECTRONICS PVT LTD                      .....Petitioner
                                                     Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
                                                                Mr. Yuvraj Singh, Mr. Chetan Kr.
                                                                Shukla, Ms. Shruti Garg and Mr.
                                                                Himanshu Shukla, Advs.
                                                     versus
                                    UNION OF INDIA & ORS.                          .....Respondents
                                                     Through: Mr Zoheb Hossain, Mr Sanjeev
                                                                Menon, Mr. Vivek Gurnani & Ms.
                                                                Pranjal Tripathi, Advs. for
                                                                NAA/CCI/DGPA.
                          95                         WITH
                          +         W.P.(C) 10901/2020 & CM APPL. 34163/2020, CM APPL.
                                    34162/2020(Ex.)
                                    S.C. JOHNSON PRODUCTS PVT. LTD.                        .....Petitioner
                                                     Through: Mr. Rajat Bose, Adv. (M: 9990008414)
                                                     versus
                                    UNION OF INDIA, THROUGH ITS
                                    SECRETARY & ORS.                               .....Respondents
                                                     Through: Ms. Nidhi Raman, CGSC with Mr.
                                                                Mayank      Sansanwal,        Adv.      (M:
                                                                9555672532)
                          96                         WITH
                          +                          W.P.(C) 1366/2021
                                    M/S TATA STARBUCKS PRIVATE LIMITED                     .....Petitioner
                                                     Through: Mr. Mr. Rohan Shah, Sr. Adv. with Mr.
                                                                Mohammed Anajwalla, Adv.
                                                     versus
                                    UNION OF INDIA & ORS.                          .....Respondents
                                                     Through:
                          97                         WITH
                          +                    W.P.(C) 1593/2021
                                    RAYMOND CONSUMER CARE LTD.                     .....Petitioner
                                                     Through: Mr. V. Lakshmikumaran, Mr. Yogendra
                                                                Aldak, Mr. Agrim Arora and Ms.
                                                                Umang Motiyani, Advs.


                          W.P.(C) 12647/2018                                                                               Page 23 of 35



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/08/2025 at 21:52:49
                                                    versus
                                    UNION OF INDIA & ORS.                         .....Respondents
                                                   Through:
                          98                       WITH
                          +                   W.P.(C) 2785/2021 & CM APPL. 8368/2021
                                    SAMSUNG INDIA ELECTRONICS PVT LTD .....Petitioner
                                                   Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
                                                              Mr. Yuvraj Singh, Mr. Chetan Kr.
                                                              Shukla, Ms. Shruti Garg and Mr.
                                                              Himanshu Shukla, Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                         .....Respondents
                                                   Through: Mr Zoheb Hossain, Mr Sanjeev Menon,
                                                              Mr. Vivek Gurnani & Ms. Pranjal
                                                              Tripathi, Advs. for NAA/CCI/DGPA.
                          99                       WITH
                          +                   W.P.(C) 2897/2021
                                    ITC LIMITED & ANR.                            .....Petitioners
                                                   Through: Mr. Ajay Aggarwal, Adv.
                                                   versus
                                    UNION OF INDIA & ORS.                         .....Respondents
                                                   Through: Mr Piyush Beriwal, Ms Jyotsna Vyas &
                                                              Ms Ruchita Srivastava, Advs. for R-1.
                          100                      WITH
                          +                        W.P.(C) 3254/2021
                                    GILLETTE INDIA LTD                            .....Petitioner
                                                   Through: Mr. V. Lakshmikumaran, Mr. Yogendra
                                                              Aldak, Mr. Agrim Arora and Ms.
                                                              Umang Motiyani, Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                         .....Respondents
                                                   Through: Mr. Satya Ranjan Swain, SPC with Mr.
                                                              Kautilya Birat, Adv.
                          101                      WITH
                          +                        W.P.(C) 3306/2021
                                    PROCTER AND GAMBLE HOME PRODUCTS
                                    PVT LTD                                       .....Petitioner
                                                   Through: Mr. V. Lakshmikumaran, Mr. Yogendra


                          W.P.(C) 12647/2018                                                                               Page 24 of 35



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/08/2025 at 21:52:49
                                                                                       Aldak, Mr. Agrim Arora and Ms.
                                                                                      Umang Motiyani, Advs.
                                                  versus
                                    UNION OF INDIA & ORS.                                             .....Respondents
                                                  Through:                            Mr. Ripudaman Bhardwaj, CGSC for
                                                                                      UOI.
                                                                                      Mr. Vivek Goyal, CGSPC with Mr.
                                                                                      Gokul Sharma, Adv. for UOI.
                          102                      WITH
                          +                        W.P.(C) 3327/2021
                                    PROCTER AND GAMBLE HYGIENE AND
                                    HEALTH CARE LTD                                    .....Petitioner
                                                   Through: Mr. V. Lakshmikumaran, Mr. Yogendra
                                                              Aldak, Mr. Agrim Arora and Ms.
                                                              Umang Motiyani, Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                      .....Respondents
                                                   Through: Mr. Vivek Goyal, CGSPC with Mr.
                                                              Gokul Sharma, Adv. for UOI.
                          103                      WITH
                          +                        W.P.(C) 7781/2022 & CM APPL. 23831/2022
                                    SAMSUNG INDIA ELECTRONICS PVT LTD.                 .....Petitioner
                                                   Through: Mr. Puneet Agarwal, Ms. Sakshi Bisht,
                                                              Mr. Yuvraj Singh, Mr. Chetan Kr.
                                                              Shukla, Ms. Shruti Garg and Mr.
                                                              Himanshu Shukla, Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                      .....Respondents
                                                   Through: Mr. Rakesh Kumar, CGSC.
                          104                      WITH
                          +         W.P.(C) 12557/2022 & CM APPL. 38027/2022, CM APPL.
                                    38028/2022
                                    L OREAL INDIA PRIVATE LIMITED                      .....Petitioner
                                                   Through: Mr. V. Lakshmikumaran, Mr. Yogendra
                                                              Aldak, Mr. Agrim Arora and Ms.
                                                              Umang Motiyani, Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                      .....Respondents


                          W.P.(C) 12647/2018                                                                               Page 25 of 35



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/08/2025 at 21:52:49
                                                                   Through:            Mr Zoheb Hossain, Mr Sanjeev Menon,
                                                                                      Mr. Vivek Gurnani & Ms. Pranjal
                                                                                      Tripathi, Advs. for NAA/CCI/DGPA.
                          105                     WITH
                          +                       W.P.(C) 15169/2022
                                    GELENMARK PHARMACEUTICAL
                                    LIMITED AND ANR.                             .....Petitioners
                                                  Through: Mr. Rohan Shah, Sr. Advocate with
                                                             Mr. Mohammed Anajwalla, Adv.
                                                  versus
                                    UNION OF INDIA AND ORS.                      .....Respondents
                                                  Through: Mr. Sushil Kumar Pandey, Sr. Panel
                                                             Counsel for UOI.
                                                             Mr Zoheb Hossain, Mr Sanjeev Menon,
                                                             Mr. Vivek Gurnani & Ms. Pranjal
                                                             Tripathi, Advs. for NAA/CCI/DGPA.
                          106                     WITH
                          +                  W.P.(C) 17073/2022 & CM APPL. 54098/2022
                                    ALLERGAN HEALTHCARE INDIA PVT. LTD. .....Petitioner
                                                  Through: Mr. Sparsh Bhargava, Ms. Ishita Far
                                                             Saiya, Mr. Apoorv Shukla, Ms.
                                                             Vanshika Taneja and Mr. Jaidev
                                                             Prasada, Advs.
                                                  versus
                                    UNION OF INDIA & ORS.                        .....Respondents
                                                  Through: Mr Zoheb Hossain, Mr Sanjeev Menon,
                                                             Mr. Vivek Gurnani & Ms. Pranjal
                                                             Tripathi, Advs. for NAA/CCI/DGPA.
                          107                     WITH
                          +                       W.P.(C) 4131/2020
                                    MS. SAMSONITE SOUTH ASIA PVT. LTD.                   .....Petitioner
                                                  Through: Mr. Rohan Shah, Sr. Adv. with Mr.
                                                             Mohammed Anajwalla, Adv.
                                                  versus
                                    UNION OF INDIA & ORS.                        .....Respondents
                                                  Through:
                          108                     WITH



                          W.P.(C) 12647/2018                                                                               Page 26 of 35



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/08/2025 at 21:52:49
                           +                         W.P.(C) 7736/2020
                                    M/S PRASAD MEDIA CORPORATION PVT. LTD. .....Petitioner
                                                    Through: Mr. V. Lakshmikumaran, Mr. Yogendra
                                                               Aldak, Mr. Agrim Arora and Ms.
                                                               Umang Motiyani, Advs.
                                                    versus
                                    UNION OF INDIA & ORS.                          .....Respondents
                                                    Through:
                          109                       WITH
                          +                    W.P.(C) 8229/2020
                                    LITECON INDUSTRIES PVT.LTD.                            .....Petitioner
                                                    Through: Mr. Kumar Visalaksh, Mr. Udit Jain,
                                                               Mr. Arihant Tater, Mr. Saurabh Dugar
                                                               and Mr. Ajitesh Dayal Singh, Advs.
                                                    versus
                                    UNION OF INDIA & ORS.                          .....Respondents
                                                    Through:
                          110                       WITH
                          +         W.P.(C) 8705/2022 & CM APPL. 26239/2022, CM APPL.
                                    26240/2022
                                    M/S TATA PLAY LIMITED                                  .....Petitioner
                                                    Through: Mr. Rohan Shah, Sr. Advocate with
                                                               Mr. Mohammed Anajwalla, Adv.
                                                    versus
                                    UNION OF INDIA & ORS.                          .....Respondents
                                                    Through: Mr. Abhishek Saket, SPCG with Mr.
                                                               Manish Madhukar, Mr. Abhigyan, Ms.
                                                               Amruta Padhi & Ms. Reya Paul, Advs.
                                                               (M: 8376800073)
                                                               Mr Zoheb Hossain, Mr Sanjeev Menon,
                                                               Mr. Vivek Gurnani & Ms. Pranjal
                                                               Tripathi, Advs. for NAA/CCI/DGPA.

                          111                       WITH
                          +         W.P.(C) 13715/2022 & CM APPL. 45056/2022, CM APPL.
                                    45505/2022, CM APPL. 41879/2022
                                    NY CINEMAS LLP                                .....Petitioner
                                                    Through: Mr. Mihir Naniwadekar, Mr. Prateek


                          W.P.(C) 12647/2018                                                                               Page 27 of 35



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/08/2025 at 21:52:49
                                                                                       K. Chadha, Mr. Ruturaj Gurjar, Mr.
                                                                                      Sreekar Aechuri and Mr. Aniket
                                                                                      Chauhan & Ms. Surbhi Soni, Advs.
                                                  versus
                                    UNION OF INDIA ORS.                                                   .....Respondents
                                                  Through:                            Mr. Sushil Kumar Pandey, Sr. Panel
                                                                                      Counsel for UOI.
                                                                                      Mr Zoheb Hossain, Mr Sanjeev Menon,
                                                                                      Mr. Vivek Gurnani & Ms. Pranjal
                                                                                      Tripathi, Advs. for NAA/CCI/DGPA.
                          112                        AND
                          +         W.P.(C) 15289/2022 & CM APPL. 47442/2022, CM APPL.
                                    47443/2022
                                    ANUTONE ACOUSTICS LIMITED                             .....Petitioner
                                                     Through: Mr. V. Lakshmikumaran, Mr. Yogendra
                                                              Aldak, Mr. Agrim Arora and Ms.
                                                              Umang Motiyani, Advs.
                                                     versus
                                    UNION OF INDIA & ORS.                         .....Respondents
                                                     Through: Mr. Sushil Kumar Pandey, SPC for
                                                              UOI.
                                                              Mr Zoheb Hossain, Mr Sanjeev Menon,
                                                              Mr. Vivek Gurnani & Ms. Pranjal
                                                              Tripathi, Advs. for NAA/CCI/DGPA.
                                    CORAM:
                                    JUSTICE PRATHIBA M. SINGH
                                    JUSTICE SHAIL JAIN
                                               ORDER

% 13.08.2025

1. This hearing has been done through hybrid mode.

2. All the present petitions in this batch arise out of the orders passed by the National Anti-Profiteering Authority (hereinafter, 'NAPA'). The said Authority was initially constituted under Section 171 of the Central Goods and Service Tax Act, 2017 (hereinafter, 'CGST Act') but was, thereafter, W.P.(C) 12647/2018 Page 28 of 35 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/08/2025 at 21:52:49 disbanded due to various amendments.

3. In place of NAPA, the Competition Commission of India (hereinafter, 'CCI') was vested with the powers under the CGST Act vide Notification No. 23/2022- Central Tax dated 23rd November, 2022. Simultaneously, relevant provisions in the CGST Rules, 2017, were also omitted/amended on the same date i.e. 23rd November, 2022.

4. Finally, vide Notification No. 18/2024 dated 30th September, 2024, the Principal Bench of GST, Appellate Tribunal has been empowered to discharge the functions, which were earlier being discharged by NAPA. The said notification is extracted herein below:

5. In the present batch of writ petitions, the orders, which were passed by NAPA at the relevant point of time, have been challenged. Along with the W.P.(C) 12647/2018 Page 29 of 35 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/08/2025 at 21:52:49 said orders, challenge has also been raised to the Rules 126, 133, 176 of the CGST Rules, 2017 and other provisions of the CGST Act and Rule, as being unconstitutional.

6. The Coordinate bench of this Court, vide order dated 29th January, 2024 in a batch of matters with lead matter being W.P.(C) 7743/2019 titled Reckitt Benckiser India Pvt. Ltd. v. Union of India upheld the constitutional validity of the CGST Rules and provisions of CGST Act, including Section 171 of the CGST Act and observed that the specific orders, which have been passed in each of the matters, have to be adjudicated on merits. The relevant portions of the said judgment are set out below:

"159. Section 171 of the Act, 2017 is widely worded and does not limit the scope of examination to only goods and services in respect of which a complaint is received. The scope of powers of the DGAP is provided for in Rule 129 of the Rules, 2017. From a reading of the said Rule especially the expression 'any supply of goods or services' used in sub-rule (2) of Rule 129, it is apparent that the scope of the DGAP's powers is very wide and is not limited to the goods or services in relation to which a Complaint is received. The word 'any' includes within its scope 'some' as well as 'all'.
160. In any event, the ignorance of the consumer or lack of information or surrounding complexity in the supply chain cannot be permitted to defeat the objective of a consumer welfare regulatory measure and it is in this light that the subject provision is required to be construed.
161. In the context of similar powers of investigation exercised by the Director General under the Competition Act, 2002, the Supreme Court in Excel W.P.(C) 12647/2018 Page 30 of 35 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/08/2025 at 21:52:49 Crop Care Ltd. vs. Competition Commission of India, (2017) 8 SCC 47, has held that the Director General would be well within its powers to investigate and report on matters not covered by the complaint or the reference order of the Commission, and an interpretation to the contrary would render the entire purpose of investigation nugatory. The High Court of Delhi in Cadila Healthcare Ltd. & Anr. vs. CCI & Ors., (2018) SCCOnline Del 11229, relying on the judgment of the Supreme Court in Excel Crop Care (supra) has clarified in express terms that the scope of investigation by the Director General is not restricted to the matter stated in the Complaint and includes other allied as well as unenumerated matters. Consequently, the expansion of investigation or proceedings beyond the scope of the complaint is not ultra vires the statute.

ACKNOWLEDGMENT

162. Before parting with the present batch of matters, this Court places on record its appreciation for the assistance rendered by all the learned counsel, who appeared, in particular, Mr. Amar Dave, learned Amicus Curiae, Mr. V. Lakshmikumaran and Mr. Zoheb Hossain, Advocates as they filed not only multiple written submissions but also ensured that hearing in the present batch of matters (exceeding 100 cases) was conducted in an orderly and proper manner.

TO SUM UP

163. Keeping in view the aforesaid conclusions, the constitutional validity of Section 171 of Act, 2017 as well as Rules 122, 124, 126, 127, 129, 133 and 134 of the Rules, 2017 is upheld. This Court clarifies that it is possible that there may be cases of arbitrary exercise of power under the anti-profiteering mechanism by enlarging the scope of the proceedings beyond the jurisdiction or on account of not considering the genuine basis of variations in other factors such as W.P.(C) 12647/2018 Page 31 of 35 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/08/2025 at 21:52:49 cost escalations on account of which the reduction stands offset, skewed input credit situations etc. However, the remedy for the same is to set aside such orders on merits. What will be struck down in such cases will not be the provision itself which invests such power on the concerned authority but the erroneous application of the power."

7. The said judgment dated 29th January, 2024 has been challenged by some of the Petitioners and the said challenge is pending before the Supreme Court.

8. In the meantime, the question before this Court is whether each of the matters would have to be adjudicated on facts in these writ petitions. Mr. Rastogi, ld. Counsel for the Petitioners in some of the matters submits that the GST Appellate Tribunal is now finally functional and is already passing some orders on the issue of anti-profiteering. One such sample order has also been handed over to the Court.

9. On the other hand, Mr. Tarun Gulati, ld. Senior Counsel appearing for Petitioners in some of the matters submits that NAPA has been replaced with the GST Appellate Tribunal vide notification dated 30th September, 2024 and it is exercising original jurisdiction of the GST, therefore, it cannot be deciding appeals over orders passed by the NAPA.

10. Thus, if the matters have to be sent back to the GST Appellate Tribunal, the impugned orders passed by NAPA have to be set aside and remanded to the GST Appellate Tribunal. On the other hand, ld. Counsel appearing for the Union of India submits that they would like to seek instructions in the matter.

11. Heard ld. Counsels for the parties.

W.P.(C) 12647/2018 Page 32 of 35

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/08/2025 at 21:52:49

12. In the opinion of this Court, there are different approaches which are being suggested by various counsels for proceeding with the present batch of petitions. However, one fact that deserves to be highlighted is that NAPA has directed further investigation in some of the matters. Such investigations may actually be going on presently as well, unless there is some interim order directing otherwise.

13. The GST Appellate Tribunal is also seized of certain matters in its capacity as the original forum where such further investigations may be going on.

14. Thus, the question that arises is whether these matters ought to be relegated to the GST Appellate Tribunal and if so, in what manner and if not, in what manner the matters are to be decided on merits. The orders passed by NAPA have detailed discussion on facts, including the manner of pricing and how benefits ought to be passed on to consumers. On all these aspects, ld, counsel appearing for the parties are directed to seek instructions.

15. Insofar as the written submissions which were directed to be filed by all parties are concerned, ld. Nodal Counsel informs the Court that out of all these petitions, seven written submissions have been received in the following petitions:

W.P.(C) 12647/2018 Page 33 of 35
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/08/2025 at 21:52:49

16. In the remaining matters, however, the written submissions are yet to be filed. Let the written submissions in remaining matters be also filed within four weeks. No further opportunity shall be granted.

17. The Court is informed that on behalf of the Department, Mr. N. Venkataraman and Mr. Chetan Sharma, ld. ASGs have to argue in these matters. If so, ld. ASGs be informed of today's orders and all counsels shall be ready to make submissions on the next date of hearing.

W.P.(C) 12647/2018 Page 34 of 35

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/08/2025 at 21:52:49

18. List on 23rd September, 2025 at 2:30 PM.

19. Interim orders, wherever operating, shall continue.

PRATHIBA M. SINGH, J.

SHAIL JAIN, J.

AUGUST 13, 2025/dk/ss W.P.(C) 12647/2018 Page 35 of 35 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/08/2025 at 21:52:49