Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Uttar Pradesh - Subsection Section 7(1) in The Uttar Pradesh Public Health And Epidemic Diseases Control Act, 2020 (1)The Government or the State Authority may issue a proclamation directing a lock-down on such conditions as may be specified in the proclamation.
