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Punjab-Haryana High Court

Sulekha Rani & Anr vs Ranjit Singh & Ors on 16 March, 2018

Author: Rekha Mittal

Bench: Rekha Mittal

        IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                       CHANDIGARH

221                                                    FAO-8127-2014 (O&M)
                                                   Date of decision: 16.03.2018

SULEKHA RANI & ANR                                           ... Appellants

                                  Versus

RANJIT SINGH & ORS                                           ... Respondents

CORAM: HON'BLE MRS. JUSTICE REKHA MITTAL

Present :    Mr. R.S. Budhwar, Advocate for the appellants.

             Mr. R.K. Saini, Advocate for
             Mr. Suvir Dewan, Advocate for respondent No.3.

             ****

REKHA MITTAL, J. (Oral)

Counsel for the appellants would state that he has the instructions to withdraw the appeal.

Ordered accordingly.



16.03.2018                                      (REKHA MITTAL)
ashok                                               JUDGE




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