Punjab-Haryana High Court
Sulekha Rani & Anr vs Ranjit Singh & Ors on 16 March, 2018
Author: Rekha Mittal
Bench: Rekha Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
221 FAO-8127-2014 (O&M)
Date of decision: 16.03.2018
SULEKHA RANI & ANR ... Appellants
Versus
RANJIT SINGH & ORS ... Respondents
CORAM: HON'BLE MRS. JUSTICE REKHA MITTAL
Present : Mr. R.S. Budhwar, Advocate for the appellants.
Mr. R.K. Saini, Advocate for
Mr. Suvir Dewan, Advocate for respondent No.3.
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REKHA MITTAL, J. (Oral)
Counsel for the appellants would state that he has the instructions to withdraw the appeal.
Ordered accordingly.
16.03.2018 (REKHA MITTAL)
ashok JUDGE
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