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State of Rajasthan - Section

Section 23 in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

23.

The initial pay of an employee when appointed to a post by direct recruitment, selection, promotion, or transfer shall be fixed in the same manner as laid down in the Rajasthan Service Rules or any orders relating thereto, issued by the Government of Rajasthan amended from time to time.