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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Maharashtra - Subsection

Section 70(1)(b) in Maharashtra Highways Act, 1955

(b)if such a person or his agent is not found them by leaving it at his usual or last known place of abode or by delivering or tendering it to some adult male member of his family or by causing it to be fixed on some conspicuous part of the building or land, if any, to which it relates.