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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(5) in The National Council For Teacher Education Rules, 1997

(5)The Chairperson shall have the power to approve schemes for research, studies, development activities, publications and allied matters for the furtherance of objects of the Act, subject to such conditions and guidelines as man be laid down by the Council in this behalf and availability of funds as may be earmarked for such purposes.