Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Andhra Pradesh - Subsection Section 25(c) in The Andhra Pradesh Contract Labour (Regulation and Abolition) Rules, 1971 (c)the contractor shall supply adequate number of toys and games in the playroom and sufficient number of cots and beddings in the sleeping room.
