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[Cites 0, Cited by 0] [Section 16(6)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(6)(d) in The National Food Security Act, 2013

(d)give advice to the State Government, their agencies, autonomous bodies as well as non¬governmental organisations involved in delivery of relevant services, for the effective implementation of food and nutrition related schemes, to enable individuals to fully access their entitlements specified in this Act;