Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Tamilnadu - Subsection Section 41(1) in The Tamil Nadu Cinemas (Regulation) Rules, 1957 (1)the certificates issued by the Substituted by G.O. Ms. No. 1357, Cinema, dated the 8th September 1993.[Public Works Department Authority concerned] and Electrical Inspector;
