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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(9) in Rajasthan River Basin and Water Resources Planning Act, 2015

(9)The Authority shall follow such rules of procedure while transacting business at its meetings as may be prescribed.Explanation. - For the purposes of this section, "Secretary" means the Secretary to the Government incharge of a department and includes an Additional Chief Secretary and a Principal Secretary, when he or she is incharge of a department.