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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(3)(b) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(b)an up-to-date Attendance Register in which attendance of all staff of the clinical establishment are to be recorded with their signature daily.