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Delhi High Court - Orders

Wipro Ltd vs Himangi Enterprises & Ors on 8 February, 2019

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

$~9
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+           CS(OS) 1526/2014 & I.As. 19377/2014, 23601/2014
      WIPRO LTD                                            ..... Plaintiff
                        Through:     Mr. Mandeep Singh Vinaik, Ms.
                                     Anjali Sharma, Mr. Deepak Bashta &
                                     Mr. Abhimanyu Gupta, Advocates
                                     (M-9810001275)
                        versus

      HIMANGI ENTERPRISES & ORS                  ..... Defendants
                   Through: Ms. Geeta Luthra, Sr. Advocate with
                            Mr. Altamish Siddiki, Advocate
                            (M-8130262056)

      CORAM:
      JUSTICE PRATHIBA M. SINGH
                   ORDER

% 08.02.2019 Hon'ble Judge is not holding the Court today. List on 15th March, 2019.

(BY ORDER) COURT MASTER FEBRUARY 08, 2019 Rahul