Delhi High Court - Orders
Wipro Ltd vs Himangi Enterprises & Ors on 8 February, 2019
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 1526/2014 & I.As. 19377/2014, 23601/2014
WIPRO LTD ..... Plaintiff
Through: Mr. Mandeep Singh Vinaik, Ms.
Anjali Sharma, Mr. Deepak Bashta &
Mr. Abhimanyu Gupta, Advocates
(M-9810001275)
versus
HIMANGI ENTERPRISES & ORS ..... Defendants
Through: Ms. Geeta Luthra, Sr. Advocate with
Mr. Altamish Siddiki, Advocate
(M-8130262056)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 08.02.2019 Hon'ble Judge is not holding the Court today. List on 15th March, 2019.
(BY ORDER) COURT MASTER FEBRUARY 08, 2019 Rahul