Supreme Court - Daily Orders
Commr.Of Customs(Gen) vs M/S Rajan Virji on 12 December, 2019
ITEM NO.11 REGISTRAR COURT. 1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE
Civil Appeal No(s). 1034/2012
COMMR.OF CUSTOMS(GEN) Appellant(s)
VERSUS
M/S RAJAN VIRJI Respondent(s)
(notice of alternative arrangement unserved )
Date : 12-12-2019 This appeal was called on for hearing today.
For Appellant(s)
Ms Sunita Rani Singh, Adv.
Mr. B. Krishna Prasad, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Service is not complete on the sole respondent. Ld. Counsel, Mr Shubham Narula appearing on behalf of Mr Rahul Gupta, Advocate-on-record appears for the sole respondent.
Vakalatnama be filed within two weeks time.
Registry thereafter to process the matter for listing before the Hon’ble Court as per rules.
ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by Anil Laxman Pansare Date: 2019.12.12 16:45:35 IST Reason: