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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Maharashtra - Subsection

Section 21(4) in The Maharashtra Maintenance and Welfare of Parents and Senior Citizens Rules, 2010

(4)Tenure of the members of the State Council, other than the ex officio members, rules of the procedure of the Council and other ancillary matters shall be such as the State Government may, by order, specify.