Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Telangana - Subsection Section 23(3) in The Telangana Judicial Ministerial and Subordinate Service Rules, 2018 (3)The absence of an employee as above shall be regularized in accordance with the provisions of the Fundamental Rules.
