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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttarakhand - Subsection

Section 6(1) in Dev Sanskriti Vishwavidyalaya Act, 2002

(1)Sadhna. - Modes of worshipping may be varied but sadhna is such a balancing exercise of life, in which experiments relating to the developments of idealistic tendencies are made, which promote human consciousness. Such sadhna will be imparted in the Vishwavidyalaya.