Section 26(1) in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014
(1)The Finance Committee shall consist of :-(a)The Vice-Chancellor as Chairman ;(b)The Registrar as Secretary ;(c)The Finance Officer as Member;(d)Such other members as may be recommended by Sponsor;(e)One representative of the State Government basically holding financial charges in the Department of Education.
