Chattisgarh High Court
Pramod Kumar Gupta vs State Of Chhattisgarh 39 ... on 2 July, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 3917/2018
Pramod Kumar Gupta -v- State of Chhattisgarh and others
2-7-2018 Mr. Anoop Majumdar, Adv. for the petitioner.
Mr. Dheeraj Wankhede, Govt. Adv. for the R-1/State.
Mr. B.D. Guru, Adv. for respondent No. 2.
As prayed by counsel for the R-1, 3 weeks' time is granted to file reply to the writ petition as well as I.A. No. 1 for grant of interim relief.
Respondent no. 2 has filed its return. List the matter in the week commencing 6th August, 2018.
Sd/-
(Sharad Kumar Gupta) Judge Pathak