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Union of India - Section

Section 1117 in The Jawaharlal Institute Of Post-Graduate Medical Education And Research, Puducherry Act, 2008

1117.

[16th May, 2008]An Act to declare the Institution known as the Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry, to be an institution of national importance and to provide for its incorporation and matters connected therewith.BE it enacted by Parliament in the Fifty-ninth Year of the Republic of India as follows:-