Section 13 in Tamil Nadu Town Panchayat Establishment (Qualification and Recruitment of Office Assistants) Rules, 1988
13. Superannuation.
- No person shall be retained in service after the end of the month he has completed the age of 60 years:Provided that with the previous sanction of the State Government a person who has been suspended pending enquiry into serious charges against him may be retained in the service beyond 60 years up to the date on which orders are passed on the charges.
