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Bombay High Court

Ifci Factors Ltd vs Multi Flex Lami Print Ltd And Anr on 17 September, 2018

Author: A. K. Menon

Bench: A. K. Menon

                                                               22-COMSS83-17.doc


           SSK


                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      ORDINARY ORIGINAL CIVIL JURISDICTION
                           IN ITS COMMERCIAL DIVISION


                              COMM SUMMARY SUIT NO. 83 OF 2017


           IFCI Factors Ltd.                                  ... Plaintiff
                 Versus
           Multi Flex Lami Print Ltd. & Anr.                  ... Defendants


           Ms. Tina Patel, i/b Anubha Rastogi, for the Plaintiff.

           None for the Defendants. 


                                       CORAM : A. K. MENON, J.

DATED : 17th September, 2018.

P.C.:-

1. In order to enable the Plaintiff to complete service upon Defendant no.1, stand over to 1st October, 2018.

[A. K. MENON, J.] Digitally signed Santosh by Santosh Subhash Subhash Kulkarni Date:

Kulkarni 2018.09.19 10:51:38 +0530 1/1