Bombay High Court
Ifci Factors Ltd vs Multi Flex Lami Print Ltd And Anr on 17 September, 2018
Author: A. K. Menon
Bench: A. K. Menon
22-COMSS83-17.doc
SSK
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMM SUMMARY SUIT NO. 83 OF 2017
IFCI Factors Ltd. ... Plaintiff
Versus
Multi Flex Lami Print Ltd. & Anr. ... Defendants
Ms. Tina Patel, i/b Anubha Rastogi, for the Plaintiff.
None for the Defendants.
CORAM : A. K. MENON, J.
DATED : 17th September, 2018.
P.C.:-
1. In order to enable the Plaintiff to complete service upon Defendant no.1, stand over to 1st October, 2018.
[A. K. MENON, J.] Digitally signed Santosh by Santosh Subhash Subhash Kulkarni Date:
Kulkarni 2018.09.19 10:51:38 +0530 1/1