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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(c) in Canara Bank Officer Employees' (Discipline and Appeal) Regulations, 1976

(c)The Inquiring Authority shall ask the officer employee whether he pleads guilty or has any defence to make and if he pleads guilty to any of the articles of charge, the lnquiring Authority shall record the plea, sign the record and obtain the signature of the officer employee concerned thereon.