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[Cites 0, Cited by 0] [Section 204(1)] [Section 204] [Entire Act]

State of Himachal Pradesh - Subsection

Section 204(1)(a) in The Himachal Pradesh Municipal Corporation Act, 1994

(a)the materials and method of construction to be used for external and partition walls, roofs, floors, stair-cases, lifts, fire places and chimneys;