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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(5) in Inland Vessels (Prevention and Control of Pollution and Protection of Inland Water) Rules, 2016

(5)The 15 ppm bilge alarm shall record date, time and alarm status and operating status of the15 ppm bilge separator. The recording device shall also store data for at least eighteen months.