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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(2) in The Maharashtra Medical Practitioners Act, 1961

(2)[ Save as otherwise provided in sub-section (2) of section 4, the president, when present, shall preside at every meeting of the Council. If at any meeting the President is absent, then the Vice-President and in the absence of both, some other member elected by the members present, from amongst themselves, shall preside at such meeting.] [This sub-section was substituted for the original by Maharashtra 23 of 1982, Section 11(b).]