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[Cites 0, Cited by 0] [Section 23(6)] [Section 23] [Entire Act]

State of Himachal Pradesh - Subsection

Section 23(6)(ii) in Himachal Pradesh Minor Minerals (Concession) and Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2015

(ii)natural flow of the water shall not be disturbed;